Smt. Kesar vs Kamla And 6 Ors.
2017 Latest Caselaw 5728 ALL

Citation : 2017 Latest Caselaw 5728 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Smt. Kesar vs Kamla And 6 Ors. on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 276 of 2014
 

 
Appellant :- Smt. Kesar
 
Respondent :- Kamla And 6 Ors.
 
Counsel for Appellant :- J.H. Khan,Gulrez Khan
 
Counsel for Respondent :- Chandra Prakash Awasthi
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 25.10.2017

Gss

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