Smt. Sushma Agrawal & Another vs Union Of India Thru' Secy. & 3 ...
2017 Latest Caselaw 5727 ALL

Citation : 2017 Latest Caselaw 5727 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Smt. Sushma Agrawal & Another vs Union Of India Thru' Secy. & 3 ... on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 614 of 2016
 

 
Appellant :- Smt. Sushma Agrawal & Another
 
Respondent :- Union Of India Thru' Secy. & 3 Others
 
Counsel for Appellant :- Akhilesh Kumar Pandey
 
Counsel for Respondent :- Manish Dev Singh,Raj Kumari Devi,S.A.Abbasi
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri R.C.Srivastava, Advocate, holding brief of Raj Kumari Devi, learned counsel for the respondents, list in the next cause list.

Order Date :- 25.10.2017

Gss

Download the LatestLaws.com Mobile App