Ramswaroop vs Chotey Lal And Another
2017 Latest Caselaw 5726 ALL

Citation : 2017 Latest Caselaw 5726 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Ramswaroop vs Chotey Lal And Another on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 287 of 2016
 

 
Appellant :- Ramswaroop
 
Respondent :- Chotey Lal And Another
 
Counsel for Appellant :- Ashok Kumar Jaiswal,Siddarth Jaiswal
 
Counsel for Respondent :- Ram Kishore Pandey
 

 
Hon'ble Bachchoo Lal,J.

List after ten days for hearing on the point of admission.

Interim order, if any, is extended till the next date of listing.

Order Date :- 25.10.2017

Gss

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