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Noorjahan And 4 Others vs Ahamad Jahan Khan And 11 Others
2017 Latest Caselaw 5725 ALL

Citation : 2017 Latest Caselaw 5725 ALL
Judgement Date : 25 October, 2017

Allahabad High Court
Noorjahan And 4 Others vs Ahamad Jahan Khan And 11 Others on 25 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 132 of 2017
 

 
Appellant :- Noorjahan And 4 Others
 
Respondent :- Ahamad Jahan Khan And 11 Others
 
Counsel for Appellant :- Syed Naqi Imam
 
Counsel for Respondent :- Shiv Kumar Gupta,Rakesh Kumar,Suresh Chandra Verma
 

 
Hon'ble Bachchoo Lal,J.

Sri Shiv Kumar Gupta, learned counsel for the respondents has sent illness slip.

The case is passed over for the day.

List after ten days.

Order Date :- 25.10.2017

Gss

 

 

 
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