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Narendra Pratap Singh And 2 Ors. vs Economic Offence Wing And 3 Ors.
2017 Latest Caselaw 5724 ALL

Citation : 2017 Latest Caselaw 5724 ALL
Judgement Date : 25 October, 2017

Allahabad High Court
Narendra Pratap Singh And 2 Ors. vs Economic Offence Wing And 3 Ors. on 25 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1022 of 2017
 

 
Appellant :- Narendra Pratap Singh And 2 Ors.
 
Respondent :- Economic Offence Wing And 3 Ors.
 
Counsel for Appellant :- Pankaj Agarwal
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Issue notice to the respondents returnable at an early date.

Steps be taken within one week.

List after service of notice upon the respondents for hearing on the point of admission.

Order Date :- 25.10.2017

Gss

 

 

 
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