Rajveer Singh vs Rajkumar & Another
2017 Latest Caselaw 5723 ALL

Citation : 2017 Latest Caselaw 5723 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Rajveer Singh vs Rajkumar & Another on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1021 of 2017
 

 
Appellant :- Rajveer Singh
 
Respondent :- Rajkumar & Another
 
Counsel for Appellant :- Krishna Mohan Garg
 
Counsel for Respondent :- Jawahir Yadav
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant, learned counsel for the respondent no. 1 and perused the record.

Summon the lower court record.

Steps be taken within ten days.

List for hearing on the point of admission after receipt of lower court record

Order Date :- 25.10.2017

Gss

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