Ram Bharose Lal vs Smt. Reshu Saxena
2017 Latest Caselaw 5722 ALL

Citation : 2017 Latest Caselaw 5722 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Ram Bharose Lal vs Smt. Reshu Saxena on 25 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1008 of 2017
 

 
Appellant :- Ram Bharose Lal
 
Respondent :- Smt. Reshu Saxena
 
Counsel for Appellant :- Bhanu Bhushan Jauhari
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list after two weeks.

Order Date :- 25.10.2017

Gss

Download the LatestLaws.com Mobile App