Smt. Prem Kumari vs Additional Civil Judge Senior ...
2017 Latest Caselaw 5720 ALL

Citation : 2017 Latest Caselaw 5720 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Smt. Prem Kumari vs Additional Civil Judge Senior ... on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 633 of 2004
 
Petitioner :- Smt. Prem Kumari
 
Respondent :- Additional Civil Judge Senior Division, Lucknow And Anr
 
Counsel for Petitioner :- Yogesh Kesarwani
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Sanjay Harkauli,J.

1. Case called out.

2. Petitioner and respondent no.1 are represented through counsel, but none represents respondent no. 2.

3. Perused office report dated 04.04.2006 from which it transpires that notice upon respondent no. 2 was served through newspaper 'Indian Express' and 'Swatantra Express'.

4. In these circumstances, service on respondent no. 2 is deemed sufficient.

5. Respondents may file their counter affidavit within four weeks.

6. List immediately thereafter.

Order Date :- 25.10.2017

Pachhere/-

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