Smt. Rekha Vaish And Anr vs Sankata Prasad And 3 Ors
2017 Latest Caselaw 5719 ALL

Citation : 2017 Latest Caselaw 5719 ALL
Judgement Date : 25 October, 2017

Allahabad High Court

Smt. Rekha Vaish And Anr vs Sankata Prasad And 3 Ors on 25 October, 2017

Bench: Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 826 of 2004
 
Petitioner :- Smt. Rekha Vaish And Anr
 
Respondent :- Sankata Prasad And 3 Ors
 
Counsel for Petitioner :- Manish Mathur
 
Counsel for Respondent :- C.S.C,Jitendra Prakash,Smt. Bulbul Godiyal
 

 
Hon'ble Sanjay Harkauli,J.

1. On the request of learned counsel for petitioner, the case is adjourned.

2. List after two weeks.

Order Date :- 25.10.2017

Pachhere/-

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