Vikas Mishra vs State Of U.P.
2017 Latest Caselaw 5710 ALL

Citation : 2017 Latest Caselaw 5710 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Vikas Mishra vs State Of U.P. on 24 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 6156 of 2017
 

 
Applicant :- Vikas Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vimal Yadav,Umesh Pratap Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List has been revised. No one is present on behalf of the applicant to press this application. L learned A.G.A is present.

The application is dismissed for want of prosecution.

Order Date :- 24.10.2017

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