Anil Kumar vs Union Of India & Others
2017 Latest Caselaw 5709 ALL

Citation : 2017 Latest Caselaw 5709 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Anil Kumar vs Union Of India & Others on 24 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 60278 of 2009
 

 
Petitioner :- Anil Kumar
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- Ashish Srivastava
 
Counsel for Respondent :- Govind Saran,S.C.,Vivek Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Issue notice to the respondent to engage another counsel as learned counsel for the respondent Shri Govind Saran is no more.

Order Date :- 24.10.2017

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