Citation : 2017 Latest Caselaw 5708 ALL
Judgement Date : 24 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 839 of 2002 Appellant :- Man Singh & Others Respondent :- United India Insurance Co. Ltd. Counsel for Appellant :- Bharat Bhushan Paul Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Saral Srivastava,J.
The appeal has been reported as beyond time by 102 days.
Notices were issued on the delay condonation application.
The case has not been nominated by the Insurance Company to any counsel.
We direct the learned counsel for the appellant to serve Sri Amit Singh, for the respondent United India Insurance Company who may receive the notice and seek instructions.
List in the next cause list, showing the name of Sri Amit Singh as counsel for the respondent.
Order Date :- 24.10.2017
Ishan
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