Dr. Nisha Agrawal vs Dr. Bhim Rao Ambedkar University ...
2017 Latest Caselaw 5707 ALL

Citation : 2017 Latest Caselaw 5707 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Dr. Nisha Agrawal vs Dr. Bhim Rao Ambedkar University ... on 24 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 761 of 2010
 

 
Petitioner :- Dr. Nisha Agrawal
 
Respondent :- Dr. Bhim Rao Ambedkar University Agra, Thru' Its V.C. & Ors.
 
Counsel for Petitioner :- Pradeep Kumar,A.K.Gupta
 
Counsel for Respondent :- Sanjay Kr. Singh/S.C.,Ashok Khare,K.M. Asthana,K.M. Garg,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List in the next cause list showing the name of Shri Vivek Verma as learned counsel for the respondents.

Order Date :- 24.10.2017

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