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Chanda vs Inam Baksh And Others
2017 Latest Caselaw 5705 ALL

Citation : 2017 Latest Caselaw 5705 ALL
Judgement Date : 24 October, 2017

Allahabad High Court
Chanda vs Inam Baksh And Others on 24 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 377 of 2011
 

 
Appellant :- Chanda
 
Respondent :- Inam Baksh And Others
 
Counsel for Appellant :- V. D. Ojha,Ravi Bala,Vibav D. Ojha
 
Counsel for Respondent :- T. A. Khan
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellant, list after two weeks.

Order Date :- 24.10.2017

Gss

 

 

 
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