Gorakh Chaubey vs Managal Chaubey And Another
2017 Latest Caselaw 5703 ALL

Citation : 2017 Latest Caselaw 5703 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Gorakh Chaubey vs Managal Chaubey And Another on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 824 of 2012
 

 
Appellant :- Gorakh Chaubey
 
Respondent :- Managal Chaubey And Another
 
Counsel for Appellant :- O.P. Pandey,Arvind Kumar Mishra
 
Counsel for Respondent :- Tripathi B.G. Bhai
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of respondents be taken on record.

Learned counsel for the appellant prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 24.10.2017

Gss

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