Hariya And 6 Ors. vs Sh. Krishnapal And Another
2017 Latest Caselaw 5700 ALL

Citation : 2017 Latest Caselaw 5700 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Hariya And 6 Ors. vs Sh. Krishnapal And Another on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 597 of 2014
 

 
Appellant :- Hariya And 6 Ors.
 
Respondent :- Sh. Krishnapal And Another
 
Counsel for Appellant :- Abu Bakht,Pramod Kumar Jain
 
Counsel for Respondent :- Bed Kant Mishra
 

 
Hon'ble Bachchoo Lal,J.

Sri Bed Kant Mishra, learned counsel for the respondents has sent illness slip.

Learned counsel for the appellants is present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 24.10.2017

Gss

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