Gaon Sabha Aurangabad vs Vinod Kumar And 2 Ors.
2017 Latest Caselaw 5698 ALL

Citation : 2017 Latest Caselaw 5698 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Gaon Sabha Aurangabad vs Vinod Kumar And 2 Ors. on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 85 of 2016
 

 
Appellant :- Gaon Sabha Aurangabad
 
Respondent :- Vinod Kumar And 2 Ors.
 
Counsel for Appellant :- Rajesh Yadav,Sanjay Kumar Pundir
 
Counsel for Respondent :- Vishal Agarwal,Anshika Agarwal
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Rajesh Yadav, learned counsel for the appellant, Sri Vishal Agarwal and Anshika Agarwal, learned counsel for the respondents.

List after four weeks.

Order Date :- 24.10.2017

Gss

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