Ved Prakash And 5 Others vs Mahendra Singh And 7 Others
2017 Latest Caselaw 5696 ALL

Citation : 2017 Latest Caselaw 5696 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Ved Prakash And 5 Others vs Mahendra Singh And 7 Others on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1090 of 2016
 

 
Appellant :- Ved Prakash And 5 Others
 
Respondent :- Mahendra Singh And 7 Others
 
Counsel for Appellant :- Rajeev Sharma
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Rajeev Sharma, learned counsel for the appellants.

List after three weeks.

Order Date :- 24.10.2017

Gss

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