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Reshma Devi (Since Deceased) And 3 ... vs Sangh Ratan Anand And 6 Ors.
2017 Latest Caselaw 5693 ALL

Citation : 2017 Latest Caselaw 5693 ALL
Judgement Date : 24 October, 2017

Allahabad High Court
Reshma Devi (Since Deceased) And 3 ... vs Sangh Ratan Anand And 6 Ors. on 24 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 166 of 2016
 

 
Appellant :- Reshma Devi (Since Deceased) And 3 Ors.
 
Respondent :- Sangh Ratan Anand And 6 Ors.
 
Counsel for Appellant :- Shashi Kant Pandey,B.B. Rai,Santosh Kumar Pandey,Suresh Kumar Gupta
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Suresh Kumar Gupta, learned counsel for the appellants.

List after four weeks.

Order Date :- 24.10.2017

Gss

 

 

 
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