Citation : 2017 Latest Caselaw 5690 ALL
Judgement Date : 24 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 1002 of 2017 Appellant :- Pooran Respondent :- Sausilla & 3 Others Counsel for Appellant :- Syed Wajid Ali Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, put up on 31.10.2017 as fresh.
Order Date :- 24.10.2017
Gss
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