Mohammad Hashim vs Gulam Rasool And 8 Othrs.
2017 Latest Caselaw 5689 ALL

Citation : 2017 Latest Caselaw 5689 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Mohammad Hashim vs Gulam Rasool And 8 Othrs. on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1005 of 2017
 

 
Appellant :- Mohammad Hashim
 
Respondent :- Gulam Rasool And 8 Othrs.
 
Counsel for Appellant :- Amit Krishna
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondents returnable at an early date.

List after service of notice upon the respondents for hearing on the point of admission.

Order Date :- 24.10.2017

Gss

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