Suleman & Others vs State Of U.P. Thru' Principal ...
2017 Latest Caselaw 5685 ALL

Citation : 2017 Latest Caselaw 5685 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Suleman & Others vs State Of U.P. Thru' Principal ... on 24 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 26414 of 2004
 

 
Petitioner :- Suleman & Others
 
Respondent :- State Of U.P. Thru' Principal Secy. & Ors.
 
Counsel for Petitioner :- R.C. Chaturvedi,Chandan Sharma,Pradeep Kumar
 
Counsel for Respondent :- C.S.C.,B.K. Narayan,Dhruva Narain,Kartikeya Saran,R.P.N.L. Srivastava,Ramendra Pratap Singh,V.K. Birla
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Shri Kartikeya Saran, learned counsel for the respondent prays for and is allowed a week's time to reconstruct his file as he has been freshly engaged in this matter.

List in the next cause list.

Order Date :- 24.10.2017

pks

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