Shiv Nath Singh vs State Of U.P. & Others
2017 Latest Caselaw 5679 ALL

Citation : 2017 Latest Caselaw 5679 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Shiv Nath Singh vs State Of U.P. & Others on 24 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 65595 of 2009
 

 
Petitioner :- Shiv Nath Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- R.S. Misra,Arun Kumar
 
Counsel for Respondent :- C.S.C.,Vijay Kumar Dixit
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Order on the Substitution Application

There is no objection to the application. It is accordingly allowed.

Office to carry out necessary substitution within three weeks.

Order Date :- 24.10.2017

pks

Download the LatestLaws.com Mobile App