Union Of India Thru' General ... vs Brij Lal & Others
2017 Latest Caselaw 5675 ALL

Citation : 2017 Latest Caselaw 5675 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Union Of India Thru' General ... vs Brij Lal & Others on 24 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 41233 of 2007
 

 
Petitioner :- Union Of India Thru' General Manager N.C.R. & Others
 
Respondent :- Brij Lal & Others
 
Counsel for Petitioner :- B.B. Paul
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

As prayed by the learned counsel for the petitioner, case is passed over.

Order Date :- 24.10.2017

pks

Download the LatestLaws.com Mobile App