C/M Babu Shivnath Agarwal ... vs State Of U.P. & Others
2017 Latest Caselaw 5674 ALL

Citation : 2017 Latest Caselaw 5674 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

C/M Babu Shivnath Agarwal ... vs State Of U.P. & Others on 24 October, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 57784 of 2009
 

 
Petitioner :- C/M Babu Shivnath Agarwal Mahavidyala & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- K.M. Garg,V.K.Birla
 
Counsel for Respondent :- C.S.C.,K.M. Asthana,Neeraj Tripathi,Sanjay Kumar Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List in the next cause list showing the name of Shri Vivek Verma as learned counsel for the respondents.

Order Date :- 24.10.2017

pks

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