Mohammad Afroz vs New India Insurance Co. Ltd. And 2 ...
2017 Latest Caselaw 5673 ALL

Citation : 2017 Latest Caselaw 5673 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Mohammad Afroz vs New India Insurance Co. Ltd. And 2 ... on 24 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 143 of 2017
 

 
Appellant :- Mohammad Afroz
 
Respondent :- New India Insurance Co. Ltd. And 2 Others
 
Counsel for Appellant :- Mukesh Kumar
 
Counsel for Respondent :- Rajeev Ojha,Sushil Kumar Mehrotra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

This appeal is taken up in the revised call. None appears to press the appeal.

The appeal is dismissed in default.

Order Date :- 24.10.2017

Ishan

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