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Dhyan Singh vs Munauwar Ali & Others
2017 Latest Caselaw 5672 ALL

Citation : 2017 Latest Caselaw 5672 ALL
Judgement Date : 24 October, 2017

Allahabad High Court
Dhyan Singh vs Munauwar Ali & Others on 24 October, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 173 of 2003
 

 
Appellant :- Dhyan Singh
 
Respondent :- Munauwar Ali & Others
 
Counsel for Appellant :- Ajay Kumar Singh,Vivek Kumar Singh
 
Counsel for Respondent :- Nagendra Kumar Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

It is stated by Sri Vivek Kumar Singh, learned counsel for the appellant that First Appeal From Order No. 164 of 2003 has also been filed by one of the claimants. The said appeal has not been listed.

List again along with First Appeal From Order No. 164 of 2003, showing the name of respected counsel for the parties, in the next cause list.

Order Date :- 24.10.2017

Ishan

 

 

 
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