Makdoom (Dead) And Another vs Chhatrapal And 6 Othrs.
2017 Latest Caselaw 5670 ALL

Citation : 2017 Latest Caselaw 5670 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Makdoom (Dead) And Another vs Chhatrapal And 6 Othrs. on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 394 of 2017
 

 
Appellant :- Makdoom (Dead) And Another
 
Respondent :- Chhatrapal And 6 Othrs.
 
Counsel for Appellant :- Aalok Kumar Srivastava,Amrish Sahai
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Issue notice to the respondents on delay condonation application u/s 5 of Limitation Act returnable at an early date.

List after service of notice upon the respondents.

Order Date :- 24.10.2017

Gss

Download the LatestLaws.com Mobile App