M/S Satguru Carpet Industries & ... vs Union Bank Of India & 4 Others
2017 Latest Caselaw 5669 ALL

Citation : 2017 Latest Caselaw 5669 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

M/S Satguru Carpet Industries & ... vs Union Bank Of India & 4 Others on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 393 of 2017
 

 
Appellant :- M/S Satguru Carpet Industries & Another
 
Respondent :- Union Bank Of India & 4 Others
 
Counsel for Appellant :- Ali Hasan,Ashok Pandey
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is grated one month's time to remove the deficiency.

List thereafter.

Order Date :- 24.10.2017

Gss

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