Fatte Singh & 2 Others vs Mohan Singh & Another
2017 Latest Caselaw 5668 ALL

Citation : 2017 Latest Caselaw 5668 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Fatte Singh & 2 Others vs Mohan Singh & Another on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 375 of 2017
 

 
Appellant :- Fatte Singh & 2 Others
 
Respondent :- Mohan Singh & Another
 
Counsel for Appellant :- Pradeep Verma
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Pradeep Verma,learned counsel for the appellants.

List after three weeks.

Order Date :- 24.10.2017

Gss

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