Friday, 01, May, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005
January February March April May June July August September October November December
 

Shafat Hussain (Since Deceased) ... vs Shahid Hussain And Another
2017 Latest Caselaw 5666 ALL

Citation : 2017 Latest Caselaw 5666 ALL
Judgement Date : 24 October, 2017

Allahabad High Court
Shafat Hussain (Since Deceased) ... vs Shahid Hussain And Another on 24 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 67 of 2011
 

 
Appellant :- Shafat Hussain (Since Deceased) And Others
 
Respondent :- Shahid Hussain And Another
 
Counsel for Appellant :- Mukhtar Alam,Sandeep Kumar
 
Counsel for Respondent :- Sandeep Kumar
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants, learned counsel for  Mujahid Hussain, one of the legal heirs of respondent no. 1 are present.

Learned counsel for the appellants states that one of legal heirs of respondent no. 1 namely,  Smt. Afsari Begum has died.

Issue notice to the remaining legal heirs of respondent no. 1 Shahid Hussain on delay condonation application.

Steps be taken within ten days.

List after service of notice upon the remaining legal heirs of respondent no. 1.

Order Date :- 24.10.2017

Gss

 

 

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : IJJ

IJJ
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Nirmala Devi Bam Memorial International Moot Court Competition
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs