Peerbaksh And Others vs Kareem
2017 Latest Caselaw 5665 ALL

Citation : 2017 Latest Caselaw 5665 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Peerbaksh And Others vs Kareem on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 376 of 2011
 

 
Appellant :- Peerbaksh And Others
 
Respondent :- Kareem
 
Counsel for Appellant :- V. D. Ojha,Ravi Bala,Vibav D. Ojha
 
Counsel for Respondent :- T. A. Khan
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list after two weeks.

Order Date :- 24.10.2017

Gss

Download the LatestLaws.com Mobile App