Amreesh Kumar Dixit vs Dinesh Kumar Tyagi
2017 Latest Caselaw 5664 ALL

Citation : 2017 Latest Caselaw 5664 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Amreesh Kumar Dixit vs Dinesh Kumar Tyagi on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 212 of 2011
 

 
Appellant :- Amreesh Kumar Dixit
 
Respondent :- Dinesh Kumar Tyagi
 
Counsel for Appellant :- J.P. Pandey,Ravindra Kumar Srivastava
 
Counsel for Respondent :- H.V. Shastri,Ashutosh Srivastava,K.K. Tyagi,R.K. Tyagi
 

 
Hon'ble Bachchoo Lal,J.

Sri Ajai Kumar Patel, learned counsel, states that he has filed vakalatnama on behalf of appellant in registry on 11.3.2016 but the same is not on record. Office is directed to trace out the same and place it on record.

Passed over on the illness slip of Sri Ashutosh Srivastava, learned counsel for the respondent.

List after two weeks.

Order Date :- 24.10.2017

Gss

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