Lawyers Cooperative Housing ... vs Suresh Kumar Kardam
2017 Latest Caselaw 5662 ALL

Citation : 2017 Latest Caselaw 5662 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Lawyers Cooperative Housing ... vs Suresh Kumar Kardam on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 681 of 2014
 

 
Appellant :- Lawyers Cooperative Housing Society Limited
 
Respondent :- Suresh Kumar Kardam
 
Counsel for Appellant :- Vishnu Kr.Singh,A.K.Rai
 
Counsel for Respondent :- Achyuta Nand Pandey,Chandan Sharma,Piyush Sinha
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Revati Raman Pathak, Advocate, holding brief of Sri Chandan Sharma, learned counsel for the respondent, the case is passed over for the day.

List after two weeks.

Order Date :- 24.10.2017

Gss

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