Lal Singh Alias Lala & 14 Others vs Panna Lal Sarraf & 31 Others
2017 Latest Caselaw 5661 ALL

Citation : 2017 Latest Caselaw 5661 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Lal Singh Alias Lala & 14 Others vs Panna Lal Sarraf & 31 Others on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 879 of 2017
 

 
Appellant :- Lal Singh Alias Lala & 14 Others
 
Respondent :- Panna Lal Sarraf & 31 Others
 
Counsel for Appellant :- Mahipal Singh,Krishna Mohan Garg
 
Counsel for Respondent :- Ajit Kumar
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the respondents prays for and is granted further two weeks time to file objection.

Put up on 13.11.2017 as fresh

Order Date :- 24.10.2017

Gss

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