Punwasi Alias Sechu vs Panna Lal Bind And Anr.
2017 Latest Caselaw 5660 ALL

Citation : 2017 Latest Caselaw 5660 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Punwasi Alias Sechu vs Panna Lal Bind And Anr. on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 210 of 2017
 

 
Appellant :- Punwasi Alias Sechu
 
Respondent :- Panna Lal Bind And Anr.
 
Counsel for Appellant :- Kripa Shankar Shukla,Ramesh Chand
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Kripa Shankar Shukla and Sri Ramesh Chand, learned counsel for the appellant.

List after three weeks.

Order Date :- 24.10.2017

Gss

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