Citation : 2017 Latest Caselaw 5652 ALL
Judgement Date : 24 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 1004 of 2017 Appellant :- Jai Singh Pal (Now Dead Thru' Lrs) & Another Respondent :- Abdul Aziz & 5 Others Counsel for Appellant :- Ramendra Asthana Counsel for Respondent :- Syed Shahnawaz Shah Hon'ble Bachchoo Lal,J.
Sri Chandra Kumar Rai, learned counsel, has filed vakalatnama on behalf of respondent no. 2, let it be taken on record.
Learned counsel for the respondents pointed out that the respondent no. 1/1 Smt. Rasoolan Begum has died after the judgement of lower appellate court.
Learned counsel for the appellants prays for and is granted ten days time to file substitution application.
Put up on 9.11.2017 as fresh showing the name of Sri Chandra Kumar Rai as counsel for the respondents.
Order Date :- 24.10.2017
Gss
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