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Smt. Ram Kumari vs Vijay Pal And 3 Others
2017 Latest Caselaw 5650 ALL

Citation : 2017 Latest Caselaw 5650 ALL
Judgement Date : 24 October, 2017

Allahabad High Court
Smt. Ram Kumari vs Vijay Pal And 3 Others on 24 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 281 of 2017
 

 
Appellant :- Smt. Ram Kumari
 
Respondent :- Vijay Pal And 3 Others
 
Counsel for Appellant :- Arun Kumar Gupta
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri  Arun Kumar Gupta, learned counsel for the appellant.

List after three weeks.

Order Date :- 24.10.2017

Gss

 

 

 
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