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Adya Prasad Pandey vs Narendra Kumar And Another
2017 Latest Caselaw 5647 ALL

Citation : 2017 Latest Caselaw 5647 ALL
Judgement Date : 24 October, 2017

Allahabad High Court
Adya Prasad Pandey vs Narendra Kumar And Another on 24 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 260 of 2017
 

 
Appellant :- Adya Prasad Pandey
 
Respondent :- Narendra Kumar And Another
 
Counsel for Appellant :- Kripa Shankar Shukla,Krishna Nand Rai
 
Counsel for Respondent :- Ram Ji Tripathi
 

 
Hon'ble Bachchoo Lal,J.

Sri Krishna Nand Rai, learned counsel for the appellant has sent illness slip.

Learned counsel for the respondents is present.

The case is passed over for the day.

List after two weeks.

Order Date :- 24.10.2017

Gss

 

 

 
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