Om Prakash And 4 Others vs Shreeram Govind Jaiswal And 2 ...
2017 Latest Caselaw 5646 ALL

Citation : 2017 Latest Caselaw 5646 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Om Prakash And 4 Others vs Shreeram Govind Jaiswal And 2 ... on 24 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 258 of 2017
 

 
Appellant :- Om Prakash And 4 Others
 
Respondent :- Shreeram Govind Jaiswal And 2 Others
 
Counsel for Appellant :- Ram Kirti Singh,Jagdish Prasad Mishra,Raj Bahadur Srivastava,Rajesh Kumar Tiwari
 
Counsel for Respondent :- Krishna Nand Rai,Not Known
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Rajesh Kumar Tiwari, learned counsel for the appellants.

List after three weeks.

Order Date :- 24.10.2017

Gss

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