Din Dayal And Ors.(2) vs The State Of U.P.
2017 Latest Caselaw 5643 ALL

Citation : 2017 Latest Caselaw 5643 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Din Dayal And Ors.(2) vs The State Of U.P. on 24 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 148 of 2002
 

 
Appellant :- Din Dayal And Ors.(2)
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Shesh Verma,Anand Dubey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Connect with Criminal Appeal No. 152 of 2002 and list in next cause list.

Order Date :- 24.10.2017

psd

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