Nazir vs State Of U.P.
2017 Latest Caselaw 5640 ALL

Citation : 2017 Latest Caselaw 5640 ALL
Judgement Date : 24 October, 2017

Allahabad High Court

Nazir vs State Of U.P. on 24 October, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 635 of 2009
 

 
Appellant :- Nazir
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person,Amar Nath Dubey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Rang Nath Pandey,J.

In the connected Criminal Appeal No. 217 of 2009, bailable warrant has been issued against appellant Mahesh Kumar Gupta vide order dated 18.9.2017 passed by this Court.

Office is directed to call for compliance report from the concerned C.J.M. within two weeks.

List after receipt of compliance report.

Order Date :- 24.10.2017

psd

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