Krishna Kumar Singh vs State Of U.P. & Others
2017 Latest Caselaw 5625 ALL

Citation : 2017 Latest Caselaw 5625 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Krishna Kumar Singh vs State Of U.P. & Others on 23 October, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 1128 of 2006
 

 
Appellant :- Krishna Kumar Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- K.C. Sinha,D.K. Srivastava,G.K. Singh,K.M. Asthana,Rakesh Sinha,V.K. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Lay before another bench of which one of us (Justice Amreshwar Pratap Sahi) is not a member after obtaining nomination from Hon'ble the Chief Justice, if possible in the next cause list.

Order Date :- 23.10.2017

Ishan

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