Binda Prasad Kushwaha vs Smt. Rajani Singh
2017 Latest Caselaw 5622 ALL

Citation : 2017 Latest Caselaw 5622 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Binda Prasad Kushwaha vs Smt. Rajani Singh on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 677 of 2014
 

 
Appellant :- Binda Prasad Kushwaha
 
Respondent :- Smt. Rajani Singh
 
Counsel for Appellant :- Avadhesh Singh,Vikram Bahadur Singh
 
Counsel for Respondent :- Surendra Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri Avadhesh Singh, learned counsel for the appellant has sent illness slip.

Learned counsel for the respondent is present.

The case is passed over for the day.

List after ten days.

Order Date :- 23.10.2017

Gss

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