Rajjab And 16 Others vs Bachchoo @ Wazeer Mohammad
2017 Latest Caselaw 5619 ALL

Citation : 2017 Latest Caselaw 5619 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Rajjab And 16 Others vs Bachchoo @ Wazeer Mohammad on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 857 of 2015
 

 
Appellant :- Rajjab And 16 Others
 
Respondent :- Bachchoo @ Wazeer Mohammad
 
Counsel for Appellant :- R.K. Pandey
 
Counsel for Respondent :- Fakhruzzaman
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants states that the matter has been settled in between the parties. He prays for and is grated four weeks time to file the compromise.

List thereafter.

Order Date :- 23.10.2017

Gss

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