Ram Bhawan vs Executive Engineer (Prescribed ...
2017 Latest Caselaw 5618 ALL

Citation : 2017 Latest Caselaw 5618 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Ram Bhawan vs Executive Engineer (Prescribed ... on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 997 of 2017
 

 
Appellant :- Ram Bhawan
 
Respondent :- Executive Engineer (Prescribed Auth.) & Another
 
Counsel for Appellant :- Dharmraj Chaudhary
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondents returnable at an early date.

List after service of notice upon respondents for hearing on the point of admission.

Order Date :- 23.10.2017

Gss

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