Raj Kumar Anand & 3 Others vs Shri Chand & 10 Others
2017 Latest Caselaw 5616 ALL

Citation : 2017 Latest Caselaw 5616 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Raj Kumar Anand & 3 Others vs Shri Chand & 10 Others on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Restoration Application No. 314725 of 2017 
 
IN
 

 
Case :- SECOND APPEAL No. - 861 of 2017
 

 
Appellant :- Raj Kumar Anand & 3 Others
 
Respondent :- Shri Chand & 10 Others
 
Counsel for Appellant :- S.K. Mishra,Raghuvansh Misra
 
Counsel for Respondent :- Munne Lal,R.Mishra
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants, learned counsel for the respondents and perused the record.

The restoration application is within time.

Cause shown is sufficient, therefore, restoration application is allowed and the order dated 25.8.2017 is recalled. The second appeal is restored to its original number.

List after ten days.

Order Date :- 23.10.2017

Gss

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