Vinay Kumar Singh & 2 Others vs Shivpujan Singh & 4 Others
2017 Latest Caselaw 5615 ALL

Citation : 2017 Latest Caselaw 5615 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Vinay Kumar Singh & 2 Others vs Shivpujan Singh & 4 Others on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Restoration Application No. 313461 of 2017
 
IN
 

 
Case :- SECOND APPEAL No. - 830 of 2017
 

 
Appellant :- Vinay Kumar Singh & 2 Others
 
Respondent :- Shivpujan Singh & 4 Others
 
Counsel for Appellant :- Ashish Kumar Singh,Ashish Jaiswal,Rajneesh Sharma
 
Counsel for Respondent :- Vinod Singh,Rahul Mishra
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants, learned counsel for the respondents and perused the record.

The restoration application is within time.

Cause shown is sufficient, therefore, restoration application is allowed and the order dated 25.8.2017 is recalled. The second appeal is restored to its original number.

List after ten days

Order Date :- 23.10.2017

Gss

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