Lal Bahadur And 2 Others vs Nrip Shanker Tiwari And Another
2017 Latest Caselaw 5614 ALL

Citation : 2017 Latest Caselaw 5614 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Lal Bahadur And 2 Others vs Nrip Shanker Tiwari And Another on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 682 of 2017
 

 
Appellant :- Lal Bahadur And 2 Others
 
Respondent :- Nrip Shanker Tiwari And Another
 
Counsel for Appellant :- Dileep Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, the case is passed over for the day.

List after two weeks.

Order Date :- 23.10.2017

Gss

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