Achhey Lal vs Ramvijay & Another
2017 Latest Caselaw 5613 ALL

Citation : 2017 Latest Caselaw 5613 ALL
Judgement Date : 23 October, 2017

Allahabad High Court

Achhey Lal vs Ramvijay & Another on 23 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1001 of 2017
 

 
Appellant :- Achhey Lal
 
Respondent :- Ramvijay & Another
 
Counsel for Appellant :- Jai Singh,Dinesh Kumar Singh
 
Counsel for Respondent :- S.S. Sharma
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Vijai Bahadur Yadav, Advocate, holding brief of Sri Dinesh Kumar Singh, learned counsel for the appellant, put up on 31.10.2017 as fresh.

Order Date :- 23.10.2017

Gss

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